| 1 | Information , Procedure For Seeking Information & Fee Structure. | |
| 2 | Organization, functions and duties. | Click Here |
| 3 | Power and duties of Officers and employees | Officers handle various Branches of Secretariat/Committees etc. and function as per Rules. |
| 4 | Rules, regulations, instructions, manuals and records for discharging functions. | Click Here |
| 5 | Arrangement that exists for consultation with, or representation by, the members of the public in relation to the formulation of its policy or implementation thereof. | N.A. |
| 6 | Boards, councils, committees and other bodies constituted as part. | Click Here |
| 7 | The names, designations and other particulars of the Public Information Officers. | 1.) Sh. Ram Lok Khatana, Secretary-Cum-First Appellate Authority 2.) Smt. Balbir Kaur, Under Secretary-cum-Public Information Officer, Ph. 98761-962623.) Sh. Chottu Sharma, Superintendent-cum-Assistant Public Information Officer, Ph: 97802-68575 |
| 8 | Procedure followed in decision making process. | Administrative decisions are taken after approval of Competent Authority |
| 9 | Directory of officers and employee. | Click Here |
| 10 | The monthly remunerations received by the each of its Officers and Employees, including the system of compensation. |
As per Service Rules of employees of Punjab Vidhan Sabha Click Here |
| 11 | The budget allocated to each agency. | NA |
| 12 | The manner of execution of subsidy programmes. | NA |
| 13 | Recipients of concession, permits or authorization granted by it. | NA |
| 14 | Norms set for the discharges of functions. | As per Rules |
| 15 | Information Available in Electronic form. | Punjab Vidhan Sabha Website |
| 16 | Particulars of the facilities available to citizens for obtaining information. | |
| 17 | Application form for seeking information under Right to information Act.2005. | RTI Application form |
