1
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Regarding The Instructions Given By The Government From Time To Time Regarding Showing Due Respect/respect To The Honorable Members Of The Punjab Vidhan Sabha And Dealing With Them By The Government Institutions.
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2
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The Punjab State Legislature Members (Pension And Medical Facilities Regulation) Act, 1977.
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3
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Punjab Vidhan Sabha Rules Regulating Admission Of Representatives Of The Newspapers And News Agencies To The Press Gallery
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4
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Punjab Vidhan Sabha Secretariat (Recruitment And Conditions Of Service) Group-d Service Rules, 2020
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5
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Punjab Vidhan Sabha Secretariat (Recruitment And Conditions Of Service) Ministerial Service (Group-c) Rules, 2020
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6
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Punjab Vidhan Sabha Secretariat (Recruitment And Conditions Of Service) Subordinate Service (Group-b) Rules, 2020
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7
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Punjab Vidhan Sabha Secretariat (Recruitment And Conditions Of Service) Group-a Rules, 2020
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8
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Acts And Rules Part-ii
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9
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Acts And Rules Part-i
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10
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Disqualification Of Members On Ground Of Defection Rules, 2020.
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