(1) There shall be a Committee on Estimates for the examination of such of the estimates as may deem fit to the Committee or are specifically referred to it by the House. The functions of the Committee shall be-

(a) to report what economics, improvements in organizations, efficiency or administrative reform. consistent with the policy underlying the estimates, may be effected;

(b) to suggest alternative policies in order to bring about efficiency and economy in administration;

(c) to examine whether the money is well laid out within the limits of the policy implied in the estimates; and

(d) to suggest the form in which the estimates shall be presented to the House; Provided that the Committee shall not exercise its functions in relation to such public undertakings as are allotted to the Committee on public undertakings by these Rules or by the Speaker.

(2) The Committee shall consists of thirteen members who shall be elected by the House every year from amongest its members according to the principle of proportional representation by means of the single transferable vote.

(3) The term of the office of the members of the Committee shall be one year.

(4) The Committee may hear officials, take other evidence, do physical verification, make on the spot study of facts or call for any record connected with the estimates under examination.

Sr. No.	Name Of Members	Designation
1.	Sardar Jai Krishan Singh, Hon. Deputy Speaker	Ex-Officio Chairman
2.	Sardar Gurinder Singh Garry Birring	Member
3.	Sardar Rupinder Singh	Member
4.	Shri Jagdeep Kamboj Goldy	Member
5.	Sardar Jiwan Singh Sangowal	Member
6.	Sardar Amolak Singh	Member
7.	Sardar Karambir Singh	Member
8.	Sardar Amritpal Singh Sukhanand	Member
9.	Sardar Kulwant Singh	Member
10.	Smt. Inderjit Kaur Mann	Member
11.	Shri Naresh Kataria	Member
12.	Sardar Barindermeet Singh Pahra	Member
13.	Shri Naresh Puri	Member