1 |
Information , procedure for seeking information & fee structure. |
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2 |
Organization, functions and duties. |
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3 |
Power and duties of Officers and employees |
Officers handle various Branches of Secretariat/Committees etc. and function as per Rules. |
4 |
Rules, regulations, instructions, manuals and records for discharging functions. |
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5 |
Arrangement that exists for consultation with, or representation by, the members of the public in relation to the formulation of its policy or implementation thereof. |
N.A. |
6 |
Boards, councils, committees and other bodies constituted as part. |
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7 |
The names, designations and other particulars of the Public Information Officers. |
1.) Sh. Surinder Pal, Secretary-Cum-First Appellate Authority
2.) Smt. Ritu Sehgal, Under Secretary-cum-Public Information Officer, Ph. 9877539660
3.) Sh. Chottu Sharma, Superintendent-cum-Assistant Public Information Officer, Ph: 97802-68575
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8 |
Procedure followed in decision making process. |
Administrative decisions are taken after approval of Competent Authority |
9 |
Directory of officers and employee. |
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10 |
The monthly remunerations received by the each of its Officers and Employees, including the system of compensation. |
As per Service Rules of employees of Punjab Vidhan Sabha
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11 |
The budget allocated to each agency. |
NA |
12 |
The manner of execution of subsidy programmes. |
NA |
13 |
Recipients of concession, permits or authorization granted by it. |
NA |
14 |
Norms set for the discharges of functions. |
As per Rules |
15 |
Information Available in Electronic form. |
Punjab Vidhan Sabha Website |
16 |
Particulars of the facilities available to citizens for obtaining information. |
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17 |
Application form for seeking information under Right to information Act.2005. |
RTI Application form |