Terms & Conditions

Efforts have been made to ensure accuracy of data on this portal. However these need to be verified by and supplemented with documents issued finally by the concerned authorities. Punjab Vidhan Sabha will not be responsible for any decision or claim that is based on the basis of displayed data. Please note that this portal also provides link to other websites / web pages of Government Ministries/ Departments/ Organizations. The content of these websites are owned by the respective organizations and they may be contacted for any further information or suggestion. This disclaimer is valid for all pages in this portal.

In no event will the Punjab Vidhan Sabha be liable for any expense, loss or damage including, without limitation, indirect or consequential loss or damage, or any expense, loss or damage whatsoever arising from use, or loss of use, of data, arising out of or in connection with use of this Portal.

These policies shall be governed by and construed in accordance with the IT Act 2000 and its amendments thereafter. Any dispute arising under these policies shall be subject to the exclusive jurisdiction of the courts of Punjab.